Smt. Mithlesh @ Tina W/O Shri ... vs Omendra @ Sonu S/O Shri Babu Lal
2021 Latest Caselaw 620 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR
                                                    D.B. Civil Misc. Application No. 501/2020
                                                                              In

                                                  D.B. Civil Miscellaneous Appeal No. 1028/2020

                                   Smt. Mithlesh @ Tina W/o Shri Omendra @ Sonu D/o Shri
                                   Ramavtar
                                                                                                         ----Appellant
                                                                          Versus
                                   Omendra @ Sonu S/o Shri Babu Lal
                                                                                                       ----Respondent

For Appellant(s) : Mr. G S Gautam, Advocate for Mr. Nitin Kumar Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Notice could not be issued to respondent as PF/notice have

not been filed.

Learned counsel for the appellant submits that he will do the

needful forthwith.

Let fresh notice be issued to respondent on doing the needful

for 06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /16

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