Dr Praveen Gupta And Ors vs State Of Raj And Ors
2021 Latest Caselaw 588 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 21698/2017

                                   Dr Praveen Gupta And Ors
                                                                                                        ----Petitioners
                                                                         Versus
                                   State Of Raj And Ors

                                                                                                      ----Respondents

Connected With D.B. Civil Writ Petition No. 8663/2010 Praveen Gupta And Ors

----Petitioner Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 19422/2017 Dr Deva Ram Godara And Ors

----Petitioner Versus State Of Raj And Ors

----Respondent

For Petitioner(s) : Mr. Shailesh Prakash Sharma, Advocate For Respondent(s) : Mr. Srijana Shresth, Advocate for Mr. Chiranji Lal Saini, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order

21/01/2021

Learned counsel for the petitioners seeks time to file reply to

the Application No. 1/2020.

List again on 06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /19-21

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