Nawal Kishore Gupta vs State Mines Department Ors
2021 Latest Caselaw 571 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             D.B. Special Appeal Writ No. 281/2018

Nawal Kishore Gupta
                                                                  ----Appellant
                                   Versus
State Mines Department & Ors
                                                               ----Respondents

Connected With D.B. Special Appeal Writ No. 1699/2017 Bajri Lease Loi Holders And Anr

----Appellants Versus State Mines Department & Ors

----Respondents D.B. Special Appeal Writ No. 1896/2017 M/s Chandak Associates

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Civil Writ Petition No. 8746/2017 Vinod Kumawat

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Civil Writ Petition No. 14697/2017 Shree Vinayak Corporation

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Civil Writ Petition No. 14700/2017 Om Prakash Arora

----Appellant Versus State Of Raj And Ors

----Respondents

D.B. Civil Writ Petition No. 17454/2017

(2 of 4) [SAW-281/2018]

Aman Sethi

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Special Appeal Writ No. 282/2018 Nawal Kishore Gupta

----Appellant Versus State Mines Department & Ors

----Respondents D.B. Special Appeal Writ No. 284/2018 Pankaj Singh Jadaun

----Appellant Versus State Mines Department & Ors

----Respondents D.B. Special Appeal Writ No. 285/2018 Arjun Singh

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Special Appeal Writ No. 286/2018 M/s Mateshwari Mineral

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Special Appeal Writ No. 287/2018 Arjun Singh

----Appellant Versus State Mines Department & Ors

----Respondents D.B. Special Appeal Writ No. 383/2018 Norottam Singh Jadaun

----Appellant Versus State Of Raj And Ors

----Respondents

(3 of 4) [SAW-281/2018]

D.B. Special Appeal Writ No. 419/2018

Bharat Singh Shekhawat

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Special Appeal Writ No. 429/2018 Shri Satya Sawroop Singh Jadaun

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Special Appeal Writ No. 430/2018 Ms Chandak Associates

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Civil Writ Petition No. 4461/2018 Mukesh Kumar Gupta

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Civil Writ Petition No. 8048/2018 Mukesh Sharma

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Civil Writ Petition No. 8049/2018 Mukesh Sharma

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Civil Writ Petition No. 12844/2018 Chandra Prakash

----Appellant

(4 of 4) [SAW-281/2018]

Versus State Of Raj And Ors

----Respondents D.B. Special Appeal Writ No. 275/2019 Shri Satish Kumar Son Of Shri Ramkaran

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Sandeep Singh Shekhawat, Advocate, through Video Conferencing Mr. Vimal Choudhary, Advocate Mr. Virendra Jakhar, Advocate for Mr. Ashwani Chobisa, Advocate Mr. Jai Deep Singh, Advocate Mr. R P Garg, Advocate, through Video Conferencing For Respondent(s) : Mr. Devesh Yadav, Advocate for Mr. R D Rastogi, Additional Solicitor General, through Video Conferencing Mr. Jaivardhan Singh Shekhawat, Advocate for Major R P Singh, Additional Advocate General, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Learned counsel for appellants requests for an adjournment.

List again on 06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /22-42

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