Rambabu Sharma S/O Shri Jangjeet ... vs Shri Naresh Pal Gangwar, ...
2021 Latest Caselaw 566 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 917/2019
                                                                             In
                                                 D.B. Civil Special Appeal (Writ) No.663/2015

                                    Rambabu Sharma S/o Shri Jangjeet Sharma & Ors.
                                                                                                        ----Petitioner
                                                                         Versus
                                    Shri Naresh Pal Gangwar, Principal Secretary & Ors.

                                                                                                      ----Respondent

For Petitioner(s) : Mr. Manish Kumar Sharma, Advocate For State Mr. Ganesh Meena, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Learned State Counsel seeks time to file reply.

List again on 24.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /11

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