[email protected] vs State Of Rajasthan Through Pp
2021 Latest Caselaw 565 Raj/2

Citation : 2021 Latest Caselaw 565 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court

[email protected] vs State Of Rajasthan Through Pp on 20 January, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                             D.B. Criminal Misc. 3rd Bail Application No.19/2021
                                                      (Suspension of Sentence Application)
                                                                             In
                                                       D.B. Criminal Appeal No. 432/2014

                                    [email protected]
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan Through Pp
                                                                                                      ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Lower Court record be summoned for 15.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /4

Download the LatestLaws.com Mobile App