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Union Of India vs Anil Sharma S/O Late Shri Jai ...
2021 Latest Caselaw 563 Raj/2

Citation : 2021 Latest Caselaw 563 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Union Of India vs Anil Sharma S/O Late Shri Jai ... on 20 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 2795/2020

                                    Union Of India & Ors.
                                                                                                         ----Petitioner
                                                                          Versus
                                    Anil Sharma S/o Late Shri Jai Prakash Sharma & Anr.

                                                                                                       ----Respondent

For Petitioner(s) : Mr. PC Sharma, Advocate For Respondent(s) : Mr. Amit Mathur, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Service is complete.

Notice issued to respondent No.2 has not been received back

served or otherwise.

Let fresh notice be issued to respondent No.2 for

01.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /14

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