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Narayan Singh S/O Late Shri Panne ... vs State Of Rajasthan
2021 Latest Caselaw 562 Raj/2

Citation : 2021 Latest Caselaw 562 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Narayan Singh S/O Late Shri Panne ... vs State Of Rajasthan on 20 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. PIL Petition No. 6163/2020

                                    Narayan Singh S/o Late Shri Panne Singh
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. DD Khandelwal, Advocate, through Video Conferencing For Respondent(s) Ms. Archana, Advocate for Mr. Anil Mehta, Additional Advocate General, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Learned State Counsel seeks time to file reply.

List again on 01.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /3

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