Vinod Kumar Sharma vs State Of Rajasthan
2021 Latest Caselaw 561 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                          D.B. Civil Miscellaneous Recall Application No. 116/2019
                                                                              In
                                                       D.B. Civil Writ Petition No.3205/1987

                                    Vinod Kumar Sharma & Anr.
                                                                                                         ----Applicants
                                                                          Versus
                                    State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Applicant(s) : Mr. Rajeev Surana, Advocate For Respondent(s) : Ms. Manju Joshi, Advocate Mr. Ajay Pratap Singh, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Learned counsel for the parties request for an adjournment.

List again on 01.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /10

Powered by TCPDF (www.tcpdf.org)