Smile For All Society (Ngo) vs Elementary Education Rajasthan
2021 Latest Caselaw 552 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition No. 9887/2020

                                   Smile For All Society (NGO)
                                                                                                      ----Petitioner
                                                                      Versus
                                   Elementary Education Rajasthan & Anr
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Vikas Jhakar, Advocate For Respondent(s) : Mr. C.L. Saini, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

List along with D.B. Civil Writ No. 7361/2020.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /18

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