Sukhram Vishnoi S/O Kishnaram ... vs State Of Rajasthan
2021 Latest Caselaw 548 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             16054/2020

                                   Sukhram Vishnoi S/o Kishnaram Vishnoi
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mitul Jain present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/01/2021

Call for the case diary and criminal antecedents of the

accused.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /111

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