Narani Bai And Ors vs State Of Raj And Ors
2021 Latest Caselaw 535 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 6187/2005

                                    Narani Bai And Ors
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Raj And Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Kailash Chandra For Respondent(s) : Mr. Chiranji Lal Saini Mr. Nalin G. Narain

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

20/01/2021 Learned counsel for the respondents wants to produce

judgments to counter the judgment already passed by this court

and judgment passed in CWP No. 372/2013 (Anokha Bai Vs. State

of Rajasthan & Ors.) decided on 25.04.2017.

List this case again on 22.1.2021.

(SANJEEV PRAKASH SHARMA),J

ashu /23

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