Rajasthan High Court - Jodhpur
Uma Shankar Dangi vs State Of Rajasthan on 11 January, 2021
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 11384/2020
Balveer Bana
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
S.B. Civil Writ Petition No. 13760/2020
Chandraprabha
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10057/2020
Mohd Salim
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
S.B. Civil Writ Petition No. 2199/2020
M/s. Hotel Mahaveer International
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 2967/2020
Kamlesh Bishnoi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 2981/2020
Ghanshyam Gangwani
----Petitioner
Versus
State Of Rajasthan
(2 of 48) [CW-11384/2020]
----Respondent
S.B. Civil Writ Petition No. 2982/2020
Arti Talwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 3081/2020
Hotel Raj International
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 3142/2020
Devendra Singh Chauhan
----Petitioner
Versus
State Of Raj.
----Respondent
S.B. Civil Writ Petition No. 3474/2020
Neha Matai
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 6037/2020
Dilip Singh Yadav
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 6515/2020
Devendra Singh Chauhan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 6974/2020
M/s Hotel Shree Jagdamba Palace
----Petitioner
Versus
(3 of 48) [CW-11384/2020]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 7033/2020
M/s Hotel Shree Jagadamba Palace
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 8402/2020
Rinku Kalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 8404/2020
Sarita Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 8405/2020
Laxman Lal Kumhar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 8445/2020
Bhagwan Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 8535/2020
Sitaram Bairwa
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 8570/2020
Subhash Chandra Suwalka
----Petitioner
(4 of 48) [CW-11384/2020]
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 8571/2020
Shyam Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 8580/2020
Anup Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 9032/2020
Puja Suwalka
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 9442/2020
Bhupendra Singh Purawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 9889/2020
Chaina Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 9984/2020
Manisha Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 9986/2020
Thana Ram
(5 of 48) [CW-11384/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 9987/2020
Rahul Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 9988/2020
Rampati
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10030/2020
Shyam Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10043/2020
Mangilal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10049/2020
Deva Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10089/2020
Imamu Deen Nirvan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10123/2020
(6 of 48) [CW-11384/2020]
Mahendra Singh Chouhan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10217/2020
Gopi Chand Bishnoi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10218/2020
Ratan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10220/2020
Mangla Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10221/2020
Smt. Lali Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10260/2020
Pushpa Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10261/2020
Rameshwar Lal Mali
----Petitioner
Versus
State Of Rajasthan
----Respondent
(7 of 48) [CW-11384/2020]
S.B. Civil Writ Petition No. 10262/2020
Ishwar Singh Balot
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10264/2020
Mohan Lal Balai
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10265/2020
Samundra Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10465/2020
Shweta Jaitawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10520/2020
Vishvanand Sunar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10566/2020
Dinesh Kumawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10599/2020
Archana Mewara
----Petitioner
Versus
State Of Rajasthan
(8 of 48) [CW-11384/2020]
----Respondent
S.B. Civil Writ Petition No. 10606/2020
Vandana Derashri
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10636/2020
Khimraj Kalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10638/2020
Sosar Bai Tak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10656/2020
Suman Kholwal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10768/2020
Hemaram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10782/2020
Sameer Nagra
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10803/2020
Poonam Kanwar
----Petitioner
Versus
(9 of 48) [CW-11384/2020]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10841/2020
Akram Malawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10843/2020
Bablu Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10898/2020
Chirag Choudhari
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10908/2020
Ramu Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10910/2020
Panna Lal Dangi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10911/2020
Anil Kumar Paliwal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10943/2020
Bhagwan Lal
----Petitioner
(10 of 48) [CW-11384/2020]
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10945/2020
Prakash Dangi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10949/2020
Lalit Kumar Janwa
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10953/2020
Manoj Kumar Tank
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 10956/2020
Vandana Kunwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11080/2020
Aruna Choudhari
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11082/2020
Gouri Choudhari
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11086/2020
Pradeep Kumar
(11 of 48) [CW-11384/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11088/2020
Braj Bala Choudhari
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11089/2020
Fateh Singh Chouhan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11102/2020
Ray Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11104/2020
Uma Shankar Dangi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11196/2020
Tulsi Bai Dangi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11205/2020
Bhomraj
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11212/2020
(12 of 48) [CW-11384/2020]
Khyali Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11227/2020
Raj Kumar Jat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11233/2020
Chandra Veer Ranawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11263/2020
Parwati Devi Suwalka
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11277/2020
Vimla
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11278/2020
Sonali Choudhari
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11333/2020
Arun Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
(13 of 48) [CW-11384/2020]
S.B. Civil Writ Petition No. 11334/2020
Mahesh Prajapat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11336/2020
Ganesh Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11337/2020
Lalkharam
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11348/2020
Jagdeesh Prasad
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11401/2020
Poonam Nagda
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11402/2020
Dalpat Singh Sarangdevot
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11415/2020
Jaswant Choudhary
----Petitioner
Versus
State Of Rajasthan
(14 of 48) [CW-11384/2020]
----Respondent
S.B. Civil Writ Petition No. 11436/2020
Komal Choudhari
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11455/2020
Anil Jat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11457/2020
Vikram Suhalka
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11472/2020
Vinod Kumar Soni
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11478/2020
Om Prakash Suhalka
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11495/2020
Sandeep Suhalka
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11496/2020
Aashish Kumar Suwalka
----Petitioner
Versus
(15 of 48) [CW-11384/2020]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11497/2020
Mukesh Tak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11504/2020
Lakhan Singh Nathawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11506/2020
Chhotu Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11507/2020
Swaroop Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11524/2020
Prem Shankar Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11549/2020
Laxman Lal Gurjar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11550/2020
Vasant Singh Sisodiya
----Petitioner
(16 of 48) [CW-11384/2020]
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11551/2020
Dhanraj Tak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11552/2020
Bhanu Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11555/2020
Deepak Soni
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11557/2020
Vikram Singh Ranawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11559/2020
Mahendra Singh Balla
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11560/2020
Shravan Singh Solanki
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11563/2020
Kailash Chandra
(17 of 48) [CW-11384/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11567/2020
Rajesh Kumar Purohit
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11641/2020
Gumana Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11643/2020
Rekha Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11657/2020
Dinesh Chandra Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11696/2020
Manohar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11697/2020
Paras Mewada
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11699/2020
(18 of 48) [CW-11384/2020]
Bhairu Lal Mali
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11703/2020
Parul Narwani
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11737/2020
Mukesh Sisodiya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11747/2020
Jhilmil Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11748/2020
Prakash Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11764/2020
Jayana Mukesh Sisodiya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11818/2020
Bharti Darji
----Petitioner
Versus
State Of Rajasthan
----Respondent
(19 of 48) [CW-11384/2020]
S.B. Civil Writ Petition No. 11825/2020
Dharmvir Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11828/2020
Pramod Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11831/2020
Kishan Singh Devada
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11834/2020
Ajay N Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11836/2020
Jagrati Soni
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11838/2020
Gulab Singh Sikarwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11841/2020
Dharmesh Regar
----Petitioner
Versus
State Of Rajasthan
(20 of 48) [CW-11384/2020]
----Respondent
S.B. Civil Writ Petition No. 11842/2020
Manju Devi Tak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11846/2020
Prabhu Lal Kalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11848/2020
Bhanwar Kunwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11849/2020
Nikshya Puri Goswami
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11850/2020
Poonam Kalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11852/2020
Udai Lal Lohar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11863/2020
Kishan Suhalka
----Petitioner
Versus
(21 of 48) [CW-11384/2020]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11866/2020
Moti Lal Oad
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11868/2020
Chhagan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11869/2020
Dinesh Salavi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11874/2020
Vinod Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11876/2020
Kajal Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11878/2020
Nand Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11879/2020
Koyal Devi
----Petitioner
(22 of 48) [CW-11384/2020]
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11884/2020
Saloni Kushwaha
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11886/2020
Prem Lal Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11887/2020
Shaifali Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11934/2020
Lehri Lal Paliwal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11958/2020
Poonam Chand
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11959/2020
Aarti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11960/2020
Gautam Mewara
(23 of 48) [CW-11384/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11961/2020
Gaurav Suhalka
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11963/2020
Gajesh Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11973/2020
Narayan Singh Dulavat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11979/2020
Umesh Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11981/2020
Baby Bai
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 11983/2020
Sosar Kunwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12050/2020
(24 of 48) [CW-11384/2020]
Om Prakash Tak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12134/2020
Kailash Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12136/2020
Shanu Dave
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12138/2020
Imamu Deen Nirvan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12171/2020
Gopal Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12172/2020
Prem Kunwar Chundawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12174/2020
Madan Lal Choubisa
----Petitioner
Versus
State Of Rajasthan
----Respondent
(25 of 48) [CW-11384/2020]
S.B. Civil Writ Petition No. 12196/2020
Geeta Devi Choudhari
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12197/2020
Deepak Kumar Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12198/2020
Viku Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12199/2020
Rajendra Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12200/2020
Mahendra Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12207/2020
Gopal Puri Goswami
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12273/2020
Lachcharam
----Petitioner
Versus
State Of Rajasthan
(26 of 48) [CW-11384/2020]
----Respondent
S.B. Civil Writ Petition No. 12288/2020
Rakesh Kumar Yadav
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12289/2020
Shantilal Mewada
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12291/2020
Alok Panwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12293/2020
Harish Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12302/2020
Hotel Chandan Palace
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12321/2020
Modu Ram Dhaka
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12340/2020
Shambhu Singh
----Petitioner
Versus
(27 of 48) [CW-11384/2020]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12343/2020
Priyanka Kunwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12344/2020
Phephi Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12358/2020
Shokat Ali Chopdar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12370/2020
Mukesh Nayak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12371/2020
Sulochana Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12381/2020
Pyari Bai Khateek
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12412/2020
Shakuntla Paliwal
----Petitioner
(28 of 48) [CW-11384/2020]
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12425/2020
Dinesh Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12426/2020
Prabhu Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12428/2020
Shanti Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12430/2020
Pooja
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12431/2020
Nikita Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12597/2020
Kishan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12599/2020
Nikita Tank
(29 of 48) [CW-11384/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12600/2020
Lovely Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12601/2020
Jaswant Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12604/2020
Prem Kunwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12608/2020
Panki
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12610/2020
Poonam Chand
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12613/2020
Laxmi Devi Nayak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12647/2020
(30 of 48) [CW-11384/2020]
Bhawika Keshwani
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12649/2020
Anit Tak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12652/2020
Tulsi Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12654/2020
Chunilal Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12655/2020
Kushal Hiran
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12669/2020
Chatar Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12671/2020
Kiran Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
(31 of 48) [CW-11384/2020]
S.B. Civil Writ Petition No. 12696/2020
Ashok Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12698/2020
Champa
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12701/2020
Raj Bheem
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12714/2020
Mukesh Sen
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12715/2020
Suresh Kumar Mohanlal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12716/2020
Heeralal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12717/2020
Subham Kalal
----Petitioner
Versus
State Of Rajasthan
(32 of 48) [CW-11384/2020]
----Respondent
S.B. Civil Writ Petition No. 12718/2020
Geeta Paliwal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12719/2020
Basti Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12720/2020
Bhartiben Mewada
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12721/2020
Ghanshyam Gangwani
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12723/2020
Ajaypal Singh Panwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12724/2020
Vinetosh Chouhan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12725/2020
Ankur Kackkar
----Petitioner
Versus
(33 of 48) [CW-11384/2020]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12727/2020
Mehtab Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12728/2020
Yogendra Kumar Tak
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12729/2020
Bhagga
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12730/2020
Panney Singh Rathore
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12731/2020
Rekha Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12733/2020
Om Prakash Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12734/2020
Hemlata Tak
----Petitioner
(34 of 48) [CW-11384/2020]
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12742/2020
Durga Salvi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12743/2020
Sushila Devi Kalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12744/2020
Deepak Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12746/2020
Rajendra Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12747/2020
Chouth Mal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12749/2020
Durga Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12750/2020
Karan Singh Chundawat
(35 of 48) [CW-11384/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12751/2020
Pyare Lal Kalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12752/2020
Sunita
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12801/2020
Nawab Farid
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12804/2020
Kalal Kamla Ben
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12806/2020
Mukesh Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12807/2020
Chandni
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12809/2020
(36 of 48) [CW-11384/2020]
Kailash Pancholi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12810/2020
Mohd Salim
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12811/2020
Bhanwar Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12812/2020
Rekha Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12813/2020
Seema Suhalka
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12837/2020
Nirmal Ghanchi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12838/2020
Sumitra Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
(37 of 48) [CW-11384/2020]
S.B. Civil Writ Petition No. 12839/2020
Ashok
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12840/2020
Bharat Singh Solanki
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12841/2020
Khushal Goswami
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12842/2020
Ishwar Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12844/2020
Ajay Omprakash
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12845/2020
Seema Kunwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12846/2020
Murli Dhar Gangwani
----Petitioner
Versus
State Of Rajasthan
(38 of 48) [CW-11384/2020]
----Respondent
S.B. Civil Writ Petition No. 12847/2020
Manoj Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12848/2020
Ratan Lal Kalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12849/2020
Ravina Mewada
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12855/2020
Amarsibhai Kavthiya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12857/2020
Harish Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12860/2020
M/s Country Traders
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12861/2020
Anil Suwalka
----Petitioner
Versus
(39 of 48) [CW-11384/2020]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12872/2020
Navneet Mahech
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12873/2020
Santosh Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12874/2020
Om Prakash Khatik
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12914/2020
Bhimsen Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12915/2020
Sandip Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12917/2020
Piyush Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12919/2020
Nitu Devi
----Petitioner
(40 of 48) [CW-11384/2020]
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12938/2020
Madhuri Pareek
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12943/2020
Kesharben K Mewara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13196/2020
Priyanka Khateek
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13197/2020
Lokesh Kumar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13198/2020
Dinesh Bhai B. Khateek
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13264/2020
Smt. Asha Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13270/2020
Hensi
(41 of 48) [CW-11384/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13272/2020
Pushpa Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13273/2020
Ajay
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13275/2020
Nanuram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13367/2020
Shyam Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13429/2020
Ratana Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13431/2020
Smt. Shweta Jaitawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13515/2020
(42 of 48) [CW-11384/2020]
Jitendra Kumar Vijayvargiya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13620/2020
Gopi Chand Bishnoi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13621/2020
Smt. Bhagwan Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13756/2020
Laxman Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13757/2020
Jaiswal Marmik
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13758/2020
Krishana Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13761/2020
Ramesh Chandra
----Petitioner
Versus
State Of Rajasthan
----Respondent
(43 of 48) [CW-11384/2020]
S.B. Civil Writ Petition No. 13763/2020
Munna Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13764/2020
Ratani Devi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 47/2021
Devendra Kumar Nagda
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 48/2021
Laxman Lal Kumhar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 85/2021
Paramveer Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 100/2021
Sitaram Bairwa
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 102/2021
Padam Chand
----Petitioner
Versus
(44 of 48) [CW-11384/2020]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 117/2021
Sagar Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 414/2021
Jitendra Kumar Vijayvargya
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr Girish Joshi, Mr Bharat Boob, Mr
Rakesh Arora, Mr Rajesh Joshi, Sr.
Advocate Mr Chandraveer Singh, Mr
Pradeep Choudhary, Mr Dilip Kawadia,
Mr Veyankatesh Garg & Mr Jayant
Joshi
For Respondent(s) : Mr M.S.Singhvi Advocate General-Sr.
Advoate assisted by Mr K.S.Lodha
and Mr G.S.Sankhla
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
11/01/2021
The petitioners are the licence holders of the shops of
selling Indian made foreign liquor and country made liquor in
various locations of State of Rajasthan. They have filed these writ
petitions being aggrieved with the action of the respondent -
Excise Department of imposing penalty upon the petitioners for
the reason that they have failed to achieve the target of selling
the liquor as per the conditions of the agreement executed
(45 of 48) [CW-11384/2020]
between them and the respondent - Excise Department or in
other words for selling less quantity of liquor from the fixed target.
The Excise Department has imposed the said penalties and
demanded the same while invoking the provisions of Clauses 3.18
(i) & 4.6 of the Excise and Temperance Policy for 2020-21
(hereinafter referred as "Excise Policy 2020-21").
Mr M.S.Singhvi - learned Advocate General - Senior
Counsel assisted by Mr Girish Sankhla and Mr K.S. Lodha has
submitted that Division Bench of this Court at Jaipur Bench in
Satveer Chaudhary vs. State of Rajasthan & Ors. (DBCWP
No.10936/2020) and other connected writ petitions decided
on 08.12.2020 has dismissed the challenge of Clauses 3.18 (i) &
4.6 of the Excise Policy 2020-21 and the controversy raised in
these writ petitions is squarely covered by the said decision.
Learned counsels for the petitioners are not in a
position to dispute the fact that the challenge to the Clauses 3.18
(i) & 4.6 of the Excise Policy 2020-21 has been failed before the
Division Bench of this Court at Jaipur Bench.
The Division Bench of this Court at Jaipur Bench in
Satveer Chaudhary, and other connected writ petitions (supra)
has held as under:
"29. We have considered the contentions.
30. Admittedly, petitioners have entered into a
contract and as per the terms and conditions of the
license, they are required to follow the conditions
imposed by the respondent and the terms of the
Excise Policy. As per the terms of the Excise Policy
2020-21, petitioners were required to sell a
particular quantity of IMFL/Beer and in case of
shortlifting, they were required to pay the amount as
Additional Minimum Special Vend Fees. Further, they
(46 of 48) [CW-11384/2020]
were required to sell 10% more than the last year's
quantity. Petitioners have entered into the contract
with open eyes and now, they cannot challenge the
terms of the Excise Policy 2020-21, on the ground
that the clauses are contrary to Article 47 of the
Constitution of India and against the objects of the
Excise Policy. 31. It is a clear case of the respondent
that they are duty bound to supply good quality
product to the consumers and if restrictions are not
imposed, there would be illegal transportation of
liquor in the State and bad quality product would
find place in the market and would cause revenue
loss as well to the Government.
32. The Excise Policy for the year 2015-16 was
challenged before the Rajasthan High Court in the
case of "Abhishek Jaiswal vs. State of Rajasthan
& Ors. (D.B. Civil Writ Petition No.948/2016)."
The matter pertained to shortlifting of IMFL/Beer.
Division Bench held that charging of Additional Vend
Fees on account of shortlifting of IMFL/Beer, cannot
be said to be a tax or penalty and the same is
supported by Subordinate Legislation.
33. In the case of "Har Shankar & Ors. vs. The
Deputy Excise & Taxation Commissioner & Ors.
(AIR 1975 SC 1121), Apex Court has held that in a
concluded contract, Writ Petition is not an
appropriate remedy for impeaching contractual
obligations. In, "State of Rajasthan & Ors. vs.
M/S C.K.M. & Company (D.B. Civil Special
Appeal (Writ) No.212/2007)" there was
condition in the agreement that any kind of stoppage
of mining operations shall not have any bearing or
impact upon the recovery of royalty. The Writ
Petitioners in that case had entered into an
agreement for collection of royalty which contained
the aforesaid language of absolute liability
irrespective of the status of the mining operations.
The Court observed that in those circumstances, no
relief could have been granted to the petitioners as
the law of equity, without any basis, cannot override
(47 of 48) [CW-11384/2020]
specific conditions in the contract. In the present
case in hand also, petitioners have entered into a
contract, wherein, they have agreed to pay
Additional Special Vend Fees for shortlifting and the
same cannot be challenged in the Writ Jurisdiction.
34. The basis for challenge in this case is that the
Excise Policy 2020-21 is contrary to Article 47 of the
Constitution of India. Article 47 of the Constitution of
India deals with the Directive Principles of State
Policy. The State is bound to raise the level of
nutrition and standard of living and to improve
public health. As per the reply submitted by the
State, State wants to provide good quality liquor to
the consumers and to avoid pilfering of liquor from
other States, which may not be quality product,
State has put these conditions in the Excise Policy,
hence, the same cannot be said to be violative of
Article 47 of the Constitution of India.
35. Petitioners having entered into the contract with
open eyes, cannot now challenge the terms of the
contract under the Writ Jurisdiction. There are as
many as 5543 groups and number of shops are
6665. The number of IMFL shops are 1000. Out of so
many number of groups/shops, only the present
petitioners have approached the Court.
36. It is further evident that the petitioners have not
come with clean hands, as suitable relaxation and
rebates were given by the State to the petitioners
which have not been mentioned in the Writ Petitions
and interim order has been obtained from the
Hon'ble Court by concealing the material facts.
37. In view of the above, we do not find any merits
in the present Civil Writ Petitions. The same are
accordingly dismissed."
In view of the above, these writ petitions are
dismissed in terms of the judgment dated 08.12.2020 passed by
the Division Bench of this Court at Jaipur Bench in Satveer
Chaudhary vs. State of Rajasthan & Ors. (DBCWP
(48 of 48) [CW-11384/2020]
No.10936/2020), and other connected writ petitions
(supra).
Stay petitions also stand dismissed.
(VIJAY BISHNOI),J
masif/-PS
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