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Manju W/O Shri Vinod Kumar vs Vinod Kumar S/O Shri Chouthmal
2021 Latest Caselaw 481 Raj/2

Citation : 2021 Latest Caselaw 481 Raj/2
Judgement Date : 19 January, 2021

Rajasthan High Court
Manju W/O Shri Vinod Kumar vs Vinod Kumar S/O Shri Chouthmal on 19 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 5981/2019

                                    Manju W/o Shri Vinod Kumar
                                                                                                        ----Appellant
                                                                         Versus
                                    Vinod Kumar S/o Shri Chouthmal
                                                                                                      ----Respondent

For Appellant(s) : Mr. Pradeep Bochaliya, Advocate, through Video Conferencing For Respondent(s) : Mr. Ripu Daman Singh Naruka, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

Report from the Mediation and Conciliation Center is still

awaited.

List again on 31.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/7

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