Manish S/O Bhikha Ram @ Motiram vs State Of Rajasthan
2021 Latest Caselaw 467 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             14752/2020

                                   Manish S/o Bhikha Ram @ Motiram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Bharat Sharma for Mr. Nikhlesh Katara through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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