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Rajendra @ Raju S/O Shri Baluram ... vs State Of Rajasthan
2021 Latest Caselaw 462 Raj/2

Citation : 2021 Latest Caselaw 462 Raj/2
Judgement Date : 19 January, 2021

Rajasthan High Court
Rajendra @ Raju S/O Shri Baluram ... vs State Of Rajasthan on 19 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    14589/2020

                                    Rajendra @ Raju S/o Shri Baluram Alias Lala
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Siya Ram Sharma For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /12

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