Satyendra S/O Shri Mohanlal vs State Of Rajasthan
2021 Latest Caselaw 459 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             14554/2020

                                    Satyendra S/o Shri Mohanlal
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 15747/2020 Pankaj Rai S/o Ramesh Rai

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahendra Shandilya, through VC Mr. Prashant Sharma, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2021

Call for the Investigating Officer.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /10-11

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