Seetaram S/O Shri Harnath Bairwa vs State Of Rajasthan
2021 Latest Caselaw 458 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 629/2021

                                    Seetaram S/o Shri Harnath Bairwa
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rameshwar Prasad Sharma For State : Mr. Mangal Singh Saini, pp

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2021

Counsel for the petitioner is directed to file copy of the order

of the last bail granted to the petitioner in the mining case.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /62

Powered by TCPDF (www.tcpdf.org)