Narayan Lal Sharma vs R S R T C And Anr
2021 Latest Caselaw 411 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 18566/2013

                                    Narayan Lal Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                    R S R T C And Anr
                                                                                                    ----Respondent

For Petitioner(s) : Mr. V L Mathur For Respondent(s) : Mr. J.K. Singhi Sr. Adv. with Mr. Tarun Verma

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

18/01/2021

Learned counsel for the petitioner shall provide copy of the

DB judgment as directed earlier.

List this case again on 11.02.2021.

(SANJEEV PRAKASH SHARMA),J

NITIN /130

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