R F C Officers Association vs The State Of Rajasthan
2021 Latest Caselaw 410 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Contempt Petition No. 567/2020

                                    R F C Officers Association
                                                                                                          ----Petitioner
                                                                           Versus
                                    The State Of Rajasthan & Anr.
                                                                                                        ----Respondent

For Petitioner(s) : Dr. Saugath Roy, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

List along with D.B. Civil Contempt Petition No. 744/2019 on

28.01.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /8

Powered by TCPDF (www.tcpdf.org)