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M/S Super Granites Exports vs Union Of India
2021 Latest Caselaw 404 Raj/2

Citation : 2021 Latest Caselaw 404 Raj/2
Judgement Date : 18 January, 2021

Rajasthan High Court
M/S Super Granites Exports vs Union Of India on 18 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 6590/2020

                                            M/s Super Granites Exports
                                                                                                         ----Petitioner
                                                                         Versus
                                             Union of India & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Mohit Khandelwal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

Learned counsel for petitioner requests for an adjournment.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /1

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