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Emmanuel Orphanage Society vs State Of Raj And Ors
2021 Latest Caselaw 400 Raj/2

Citation : 2021 Latest Caselaw 400 Raj/2
Judgement Date : 18 January, 2021

Rajasthan High Court
Emmanuel Orphanage Society vs State Of Raj And Ors on 18 January, 2021
Bench: Sabina, Manoj Kumar Vyas
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             D.B. Special Appeal Writ No. 673/2018

Emmanuel Orphanage Society
                                                                   ----Appellant
                                   Versus
State Of Raj And Ors
                                                                ----Respondents

Connected With D.B. Special Appeal Writ No. 676/2018 Emmanuel School Society And Ors

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Special Appeal Writ No. 680/2018 Jeevan Asha Educational Samiti

----Appellant Versus State Of Raj And Ors

----Respondents D.B. Special Appeal Writ No. 681/2018 Jeevan Asha Educational Samiti

----Appellant Versus State Of Raj And Ors

----Respondents

For Appellant(s) : Mr. Munna Lal Sharma, Advocate on behalf of Mr. Prem Shanker Sharma, Advocate For Respondent(s) : Mr. S S Raghav, Additional Advocate General, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

(2 of 2) [SAW-673/2018]

There is a request for adjournment on behalf of the learned

counsel for the appellant.

List again on 30.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /66-69

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