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Ravindra Kumar Serawat Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 395 Raj/2

Citation : 2021 Latest Caselaw 395 Raj/2
Judgement Date : 18 January, 2021

Rajasthan High Court
Ravindra Kumar Serawat Son Of Shri ... vs State Of Rajasthan on 18 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Special Appeal Writ No. 904/2020

                                   Ravindra Kumar Serawat Son Of Shri Phool Chand Serawat
                                                                                                     ----Appellant
                                                                      Versus
                                   State Of Rajasthan & Ors.
                                                                                                   ----Respondent

For Appellant(s) : Mr.Yash Joshi, Advocate on behalf of Mr. Vigyan Shah, ADvocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

There is a request for adjournment on behalf of the learned

counsel for the appellant.

List again after one week.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /58

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