Dr. Prahlad Rai Gupta S/O Late Sh. ... vs The Nims University, Jaipur
2021 Latest Caselaw 389 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Special Appeal Writ No. 919/2020

                                    Dr. Prahlad Rai Gupta S/o Late Sh. Banshi Dhar Gupta
                                                                                                           ----Appellant
                                                                            Versus
                                    The NIMS University, Jaipur & Anr.
                                                                                                        ----Respondents

For Appellant(s) : Mr. Akshit Gupta, Advocate for Mr. Mahendra Gupta, Advocate For Respondent(s) Mr. Sandeep Pathak, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

Learned counsel for the respondents requests for an

adjournment.

List again on 26.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /11

Powered by TCPDF (www.tcpdf.org)