Shokat Ali vs State Of Rajasthan
2021 Latest Caselaw 35 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12697/2020

Shokat Ali S/o Kareem Bux, Aged About 65 Years, By Caste Gehlot, R/o Badi Khatu, Tehsil Jayal, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To Government, Mines An Geology Department, The Government Of Rajasthan, Secretariat, Jaipur.

2. The Mining Engineer, Mines And Geology Department, Nagaur.

3. The Mining Engineer (Recovery), Mines And Geology Department, Nagaur.

4. The Superintending Mining Engineer, Mines And Geology Department, Ajmer.

                                                                                                      ----Respondents


                                   For Petitioner(s)         :     Mr. DLR Vyas (through VC)
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/01/2021

Admit.

Issue notice, returnable within six weeks.

Heard on stay petition.

No case for grant of stay as prayed for is made out. The stay

petition is, therefore, rejected.

(VIJAY BISHNOI),J

56-Arun/-

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