Citation : 2021 Latest Caselaw 34 Raj
Judgement Date : 4 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 13025/2020
Kasam Khan
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. DLR Vyas (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
04/01/2021
Issue notice, returnable within a period of three weeks.
Connect with SB Civil Writ Petition No.7768/2020.
(VIJAY BISHNOI),J
62-akash/-
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