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Sattar Mohammad vs State Of Rajasthan
2021 Latest Caselaw 33 Raj

Citation : 2021 Latest Caselaw 33 Raj
Judgement Date : 4 January, 2021

Rajasthan High Court - Jodhpur
Sattar Mohammad vs State Of Rajasthan on 4 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13026/2020

Sattar Mohammad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. DLR Vyas (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/01/2021

Issue notice, returnable within a period of three weeks.

Connect with SB Civil Writ Petition No.7768/2020.

(VIJAY BISHNOI),J

63-akash/-

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