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[email protected] S/O Shri Dulichand vs State Of Rajasthan
2021 Latest Caselaw 328 Raj/2

Citation : 2021 Latest Caselaw 328 Raj/2
Judgement Date : 15 January, 2021

Rajasthan High Court
[email protected] S/O Shri Dulichand vs State Of Rajasthan on 15 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    14699/2020

                                    [email protected] S/o Shri Dulichand,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Devanshu sharma, through VC For State : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/01/2021

Counsel for the petitioner did not connect properly through

video conferencing.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /28

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