Lal Chand vs State Of Rajasthan
2021 Latest Caselaw 305 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 35/2021

Lal Chand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. CS Kotwani (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/01/2021

Mr. CS Kotwani, learned counsel for the petitioner prays for

two days' time to remove the defect. Time prayed for is granted.

List this matter on 15.01.2020.

(VIJAY BISHNOI),J

33-akash/-

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