Bijesh @ Vijay Kumar S/O Shri Madan ... vs State Of Rajasthan
2021 Latest Caselaw 284 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1845/2020

                                   Bijesh @ Vijay Kumar S/o Shri Madan Lal
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Bal Ram Vashisth through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/01/2021

Notices are awaited.

List after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /63

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