Prabhu Lal vs State
2021 Latest Caselaw 266 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 8/2021

Prabhu Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Bhawani Singh Mertia, Adv.

through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/01/2021

Heard.

Call for the record. Requisition be given 'dasti'.

List the matter as soon as the record is received.

(MANOJ KUMAR GARG),J 75-MS/-

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