Raju Vaishnav vs Sri Ajan Bihari (Charbhujanath) ...
2021 Latest Caselaw 256 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6488/2020

Raju Vaishnav

----Petitioner Versus Sri Ajan Bihari (Charbhujanath) Mandir, Kotharia

----Respondent

For Petitioner(s) : None present. For Respondent(s) : Mr. Deelip Kawadia (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

None present for the petitioner.

List after three weeks.

(VIJAY BISHNOI),J

9-msrathore/-

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