United Spirits Limited vs State Of Rajasthan
2021 Latest Caselaw 2554 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3345/2020

United Spirits Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Adv. For Respondent(s) : Mr. Girish Sankhala, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Put up on 09.02.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 104-MS/-

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