Omprakash vs Bhagwati Lal
2021 Latest Caselaw 2551 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8714/2020

Omprakash

----Petitioner Versus Bhagwati Lal

----Respondent

For Petitioner(s) : Mr. Aidan Choudhary, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Issue fresh notice to the unserved respondents. Rule is made

returnable by 01.03.2021.

(MANOJ KUMAR GARG),J 109-MS/-

Powered by TCPDF (www.tcpdf.org)