M/S Motel Sailani vs Bank Of Baroda
2021 Latest Caselaw 2550 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10774/2020

M/s Motel Sailani

----Petitioner Versus Bank Of Baroda

----Respondent

For Petitioner(s) : Mr. Paramveer Singh, Adv. For Respondent(s) : Mr. NS Birkh on behalf of Mr. Dhanesh Saraswat, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Counsel for the respondents seeks some time to argue the

matter as the arguing counsel Mr. Dhanesh Saraswat is not

available today.

Time prayed for is allowed.

Put up on 09.02.2021, as prayed.

(MANOJ KUMAR GARG),J 117-MS/-

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