Buniyadi Shikshak Prashikshan ... vs State Of Rajasthan
2021 Latest Caselaw 2547 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12782/2020

Buniyadi Shikshak Prashikshan Mahavidhyalaya College

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Himanshu Upadhyaya Mr. Kailash Jangid For Respondent(s) : Mr. Rajeev Purohit, Adv.

Mr. Rohit Mutha, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Counsel for the respondents submits that he has already

filed reply.

Office is directed to tag the reply in court file and list the

matter on 03.02.2021.

(MANOJ KUMAR GARG),J 114-MS/-

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