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Kheteshwar Developers vs Union Of India
2021 Latest Caselaw 2545 Raj

Citation : 2021 Latest Caselaw 2545 Raj
Judgement Date : 29 January, 2021

Rajasthan High Court - Jodhpur
Kheteshwar Developers vs Union Of India on 29 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1241/2021

Kheteshwar Developers

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Adv. For Respondent(s) : Mr. RD Rastogi, ASG (VC) assisted by Mr. Suresh Yadav, Adv. Mr. BP Bohra, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Mr. RD Rastogi, ASG, counsel for respondents submits that

as per instructions, technical bid has already been opened and he

seeks some time to file reply.

Time prayed for is allowed.

Put up on 08.02.2021, as prayed.

(MANOJ KUMAR GARG),J 115-MS/-

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