Radheshyam vs State Of Rajasthan
2021 Latest Caselaw 2534 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1275/2021

Radheshyam S/o Sh. Deewan Chand, Aged About 60 Years, B/c Arora, R/o Ward No. 15, Prana, Naya War No. 43, Adarsh Colony, Suratgarh, District Sri Ganganagar.

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Kuldeep Sharma For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/01/2021

Call for case diary.

List on 8.2.2021.

In the meantime, the petitioner may join the

investigation, however, he shall be not be arrested in

connection with FIR No.434/2020 of Police Station

Suratgarh City, Distt. Sri Ganganagar till the next date.

(VIJAY BISHNOI),J

84-msrathore/-

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