Lrs Of Kewal Das @ Kewal Ram vs Parmeshwar Das And Ors
2021 Latest Caselaw 2527 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14656/2017

Lrs Of Kewal Das @ Kewal Ram

----Petitioner Versus Parmeshwar Das And Ors.

----Respondent

For Petitioner(s) : Mr. CP Soni, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Put up on 15.02.2021, as prayed.

(MANOJ KUMAR GARG),J 118-MS/-

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