Bhera Ram vs State Of Rajasthan
2021 Latest Caselaw 2526 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1333/2021

Bhera Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. D.S. Udawat For Respondent(s) : Mr. Mohd. Javed Gauri, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/01/2021

Call for case diary.

Put up on 15.02.2021.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.71

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