Balwant Singh vs State
2021 Latest Caselaw 2524 Raj

(1 of 1) [CRLMB-1336/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1336/2021

Balwant Singh S/o Sh. Jogendra Singh, Aged About 42 Years, Ward No. 59 Sureshiya 100 Feet Road Hanumangarh Junction Tehsil And District Hanumangarh. (Presently Lodged At District Jail Hanumangarh).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar Gupta For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/01/2021

Call for case diary.

List on 15.02.2021.

(VIJAY BISHNOI),J

74-pratibha/-

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