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Babu Khan S/O Hajari Khan vs State Of Rajasthan
2021 Latest Caselaw 248 Raj/2

Citation : 2021 Latest Caselaw 248 Raj/2
Judgement Date : 13 January, 2021

Rajasthan High Court
Babu Khan S/O Hajari Khan vs State Of Rajasthan on 13 January, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             14422/2020
                                   Babu Khan S/o Hajari Khan
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 14556/2020 Hanuman Prasad S/o Rambhajan Patidar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 15061/2020 Abdul [email protected] Khan S/o Abdul Latif

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abdul Rahim Khan present in the Court Mr. Nitin Kumar Sharma present in the Court Mr. Asgar Khan through VC For Respondent(s) : Mr. Madhav Mitra through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order

13/01/2021

Counsels for the petitioners are directed to supply copy of

the Synopsis to the counsel for the complainant.

List in the next week.

(PANKAJ BHANDARI),J ARTI SHARMA /23-25

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