Rajasthan High Court - Jodhpur
Tikam Chand vs State And Ors on 29 January, 2021
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S. B. Civil Writ Petition No. 780/2021
Deepchand S/o Juglal Sansi, aged about 43 years, R/o VPO
Seowa, Tehsil Rajgarh, District Churu, (Raj.) Posted at School
Lecturer (Hindi), Govt. Sn. Sec. School, Jhothara, Tehsil
Taranagar, District Churu
----Petitioner
Versus
1. State of Rajasthan through its Principal Secretary to the
Government, Department of Education, Secretariat,
Jaipur.
2. The Director of Elementary Education, Rajasthan, Bikaner.
3. The Deputy Director of Secondary Education, Rajasthan,
Bikaner, Rajasthan.
4. District Education Officer, Elementary Education, Churu,
Rajasthan.
----Respondents
(2) S. B. Civil Writ Petition No. 8175/2018
Rameshwar Lal Vaishnav
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(3) S. B. Civil Writ Petition No. 8182/2018
Hanumana Ram
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(4) S. B. Civil Writ Petition No. 8194/2018
Mana Ram Bishnoi
----Petitioner
(2 of 5) [CW-780/2021]
Versus
State of Rajasthan & ors.
----Respondents
(5) S. B. Civil Writ Petition No. 8212/2018
Sumera Ram
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(6) S. B. Civil Writ Petition No. 8244/2018
Om Prakash Bishnoi
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(7) S. B. Civil Writ Petition No. 8257/2018
Kishan Lal
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(8) S. B. Civil Writ Petition No. 8258/2018
Tikam Chand
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(9) S. B. Civil Writ Petition No. 8271/2018
(3 of 5) [CW-780/2021]
Rajendra Kumar Sharma
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(10) S. B. Civil Writ Petition No. 8272/2018
Smt. Asha Rathore
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(11) S. B. Civil Writ Petition No. 8273/2018
Smt. Suman Sharma
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(12) S. B. Civil Writ Petition No. 8277/2018
Smt. Alka Sharma
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
(13) S. B. Civil Writ Petition No. 11566/2018
Subay Singh
----Petitioner
Versus
State of Rajasthan & ors.
(4 of 5) [CW-780/2021]
----Respondents
(14) S. B. Civil Writ Petition No. 998/2021
Chhoga Ram
----Petitioner
Versus
State of Rajasthan & ors.
----Respondents
For Petitioner(s) : Mr. Ashvini Kumar Swami
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
29/01/2021
1. All the above mentioned writ petitions shall stand
decided by this common order as the issue involved therein is
identical.
2. Learned counsel for the petitioners prays for disposal of
this writ petition with liberty to make a representation to the
respondents in the light of the judgments of this Court in the
cases of Praveen Chand Jain Vs. State of Rajasthan & Ors.
(S. B. Civil Writ Petition No. 6217/2006) decided on
23.09.2013 as well as Jorawar Singh Vs. State of Rajasthan
& Ors. (S. B. Civil Writ Petition No. 555/2005) decided on
07.11.2006 and Yogesh Kumar Pareek Vs. State of
Rajasthan & Ors. (S. B. Civil Writ Petition No. 3534/2009)
decided on 20.01.2014. The representation aforesaid may be
considered by the respondents in the light of the judgments supra.
3. In view of the limited prayer, the above writ petitions
are disposed of with liberty sought for.
(5 of 5) [CW-780/2021]
4. In case of representation along with the copy of the
judgments supra is filed, respondents are directed to consider the
same in the light of the directions given in the judgments supra, if
it applies to the facts of this case. The representation would be
decided by a speaking order.
5. A copy of this order be placed in each file.
(VINIT KUMAR MATHUR),J
48 & C-2 to C-14-Inder/-
Powered by TCPDF (www.tcpdf.org)
