Ramdev vs State Of Rajasthan
2021 Latest Caselaw 2421 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 4th Bail Application No. 13544/2020

Ramdev S/o Shri Megha Ram, Aged About 23 Years, By Caste Jat, R/o Village Kantiya, Police Station Khinvsar, District Nagaur. (At Present Lodged In District Jail Merta).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Sunil Kumar Mehta For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

Learned counsel for the petitioner has submitted that

since trial of the case is at the fag end, he does not want

to press this fourth bail application.

Accordingly, this fourth bail application is dismissed

as not pressed.

(VIJAY BISHNOI),J

22-msrathore/-

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