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Manish vs The Judge, Motor Accident Claims ...
2021 Latest Caselaw 2416 Raj

Citation : 2021 Latest Caselaw 2416 Raj
Judgement Date : 28 January, 2021

Rajasthan High Court - Jodhpur
Manish vs The Judge, Motor Accident Claims ... on 28 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12507/2020

Manish

----Petitioner Versus The Judge, Motor Accident Claims Tribunal Merta

----Respondent

For Petitioner(s) : Mr. Rakesh Kalla, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/01/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 18.02.2021.

(MANOJ KUMAR GARG),J 143-MS/-

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