Rohit @ Chotu Raftar vs State
2021 Latest Caselaw 2414 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 4th Bail Application No. 9482/2020

Rohit @ Chotu Raftar S/o Sh. Banshi Lal, Aged About 21 Years, Police Station Ramsagda, District Dungerpur. (Presently Lodged In District Jail Dungerpur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

Learned counsel for the petitioner has submitted that

this fourth bail application has rendered infructuous.

Accordingly, this fourth bail application is dismissed

as having become infructuous.

(VIJAY BISHNOI),J

7-msrathore/-

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