Dilip vs State
2021 Latest Caselaw 2413 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 2nd Bail Application No. 9627/2020

Dilip S/o Lt. Sh. Shanker Lal Labana, Aged About 23 Years, R/o Mada, Police Station Ramsagda, Teh. And Dist. Dungarpur (Presently Lodged In District Jail, Dungarpur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

Learned counsel for the petitioner has submitted that

this second bail application has rendered infructuous.

Accordingly, this second bail application is dismissed

as having become infructuous.

(VIJAY BISHNOI),J

10-msrathore/-

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