Mahendra Kumar vs State
2021 Latest Caselaw 2411 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 3rd Bail Application No. 13466/2020

Mahendra Kumar S/o Shri Chandan Mal, Aged About 23 Years, By Caste Darji, R/o Punavali, P.s. Nikumbh, District Chittorgarh. (Presently Lodged At Sub Jail Bhinmal).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

Learned counsel for the petitioner, without arguing

the matter on merits, has submitted that he does not

want to press this third bail application.

Accordingly, this third bail application is dismissed as

not pressed.

(VIJAY BISHNOI),J

19-msrathore/-

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