Pawan Sharma vs State Of Rajasthan
2021 Latest Caselaw 2398 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1201/2021

Pawan Sharma S/o Panna Lal, Aged About 19 Years, B/c Brahmin, R/o Satasar, Tehsil Sri Dungargarh, Dist. Bikaner (Raj.). (Presently Lodged In District Jail, Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Om Rajpurohit For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of the statements of the prosecutrix.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

45-msrathore/-

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