Ku. Kushi Rajpurohit vs Jawahar Navodaya Vidyalaya
2021 Latest Caselaw 2389 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7506/2020

Ku. Kushi Rajpurohit

----Petitioner Versus Jawahar Navodaya Vidyalaya

----Respondent

For Petitioner(s) : Mr. Vikram Singh Rajpurohit, Adv. For Respondent(s) : Mr. Rajendra Katariya, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/01/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 18.02.2021.

(MANOJ KUMAR GARG),J 123-MS/-

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