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Bheru Lal vs Dilip Kumar Mundra
2021 Latest Caselaw 229 Raj

Citation : 2021 Latest Caselaw 229 Raj
Judgement Date : 7 January, 2021

Rajasthan High Court - Jodhpur
Bheru Lal vs Dilip Kumar Mundra on 7 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13282/2020

Bherulal S/o Late Shri Ramlal Ji Dangi, Aged About 63 Years, R/o Shubhangpura, Tehsil - Girwa, District - Udaipur (Raj.).

----Petitioner Versus

1. Dilip Kumar Mundra S/o Late Shri Ram Chandra Ji, R/o L-

Road, Bhopalpura, Tehsil - Girwa, District - Udaipur (Raj.).

2. Smt. Nisha W/o Shri Sandeep Mundra, R/o 8, Maheshwariyon Ki Sehari, Dhanmandi, Tehsil - Girwa, District - Udaipur (Raj.).

3. Smt. Kavita W/o Shri Vijay Mundra (Maheshwari), R/o Dhanmandi, Tehsil - Girwa, District - Udaipur (Raj.).

4. Smt. Varju Bai W/o Shri Dalla Ji Dangi, R/o Shubhangpura, Tehsil - Badgaon, District - Udaipur (Raj.).

5. Smt. Pushpa Bai D/o Late Shri Ramlal Ji Dangi, R/o Shubhangpura, Tehsil - Badgaon, District - Udaipur (Raj.).

6. Smt. Noji Bai W/o Late Shri Ramlal Ji Dangi, R/o Shubhangpura, Tehsil - Badgaon, District - Udaipur (Raj.).

7. Laxmilal S/o Shri Manja Ji Dangi, R/o Shubhangpura, Tehsil - Badgaon, District - Udaipur (Raj.).

8. Gopal Lal S/o Shri Jagannath Ji Dangi, R/o Shubhangpura, Tehsil - Badgaon, District - Udaipur (Raj.).

9. Devilal S/o Shri Jagannath Ji Dangi, R/o Shubhangpura, Tehsil - Badgaon, District - Udaipur (Raj.).

10. Narayan S/o Shri Mana Ji Dangi, R/o Shubhangpura, Tehsil - Badgaon, District - Udaipur (Raj.).

11. Kishanlal S/o Shri Chhaga Ji Patel, R/o New Bhopalpura, Khara Kuan, Aayad, Tehsil- Girda, District - Udaipur.

12. Smt. Mangi Bai W/o Shri Kishan Lal Ji Patel, R/o New Bhopalpura, Khara Kuan, Aayad, Tehsil- Girda, District- Udaipur.

13. Daula S/o Shri Phula Ji Dangi, R/o Shubhangpura, Tehsil -

Badgaon, District - Udaipur (Raj.).

14. State Of Rajasthan, Through Tehsildar (Land Records), Tehsil - Girda, District - Udaipur.

(2 of 2) [CW-13282/2020]

15. Nilesh Mehta S/o Shri Prakash Mehta, R/o 163, Main Road, Ashok Nagar, Udaipur.

----Respondents

For Petitioner(s) : Mr. Sanjeet Purohit (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

Learned counsel for the petitioner does not want to press

this writ petition.

Accordingly, this writ petition is dismissed as not pressed.

(VIJAY BISHNOI),J

23-msrathore/-

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